Allahabad High Court
Iqbal vs State Of U.P. on 20 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 7946 of 2014 Applicant :- Iqbal Opposite Party :- State Of U.P. Counsel for Applicant :- Ajmal Khan,Sumit K. Srivastava Counsel for Opposite Party :- Govt.Advocate,Akhilesh Pratap Singh Hon'ble Bachchoo Lal,J.
Learned A.G.A prays for and is granted further one week and no more time to file counter affidavit.
List thereafter.
Order Date :- 20.11.2015 A.