Allahabad High Court
Avanish Srivastava vs U.P. State Public Services ... on 20 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 3472 of 2003 Petitioner :- Avanish Srivastava Respondent :- U.P. State Public Services Tribunal Indira Bhawan Lko. Counsel for Petitioner :- Asit Kumar Chaturvedi,Dharmendra Kumar Dixit Counsel for Respondent :- C.S.C.,Amit Bose,Shafiq Mirza Hon'ble Dr. Devendra Kumar Arora,J.
On the request of Sri Asit Kumar Chaturvedi, Senior Advocate, case is adjourned.
List this case on 24.11.2015.
Order Date :- 20.11.2015 Arvind