Allahabad High Court
Arman (Second Bail) vs State Of U.P. on 20 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 1264 of 2015 Applicant :- Arman (Second Bail) Opposite Party :- State Of U.P. Counsel for Applicant :- Anil Kumar Sharma Counsel for Opposite Party :- Govt.Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, list after three weeks.
Order Date :- 20.11.2015 A.