Allahabad High Court
Shrawan Yadav vs State Of U.P. on 20 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 5197 of 2015 Applicant :- Shrawan Yadav Opposite Party :- State Of U.P. Counsel for Applicant :- Rajesh Kumar,T.N. Shukla,Vishwa Nath Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Case called out. No one is present on behalf of the applicant and no objection certificate has been filed by the applicant.
Applicant may submit no objection certificate from the previous counsel for the applicant.
List thereafter.
Order Date :- 20.11.2015 A.