Allahabad High Court
Awadhesh Kumar vs State Of U.P. on 20 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 1696 of 2014 Applicant :- Awadhesh Kumar Opposite Party :- State Of U.P. Counsel for Applicant :- Alok Kumar Srivastava,Nikki Singh Counsel for Opposite Party :- Govt.Advocate,Vineet Kumar Mishra Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant list after two weeks.
Order Date :- 20.11.2015 A.