Allahabad High Court
Lallan Patel S/O Shri Shiv Ratan ... vs State Of U.P.Through Its ... on 20 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 283 of 2010 Petitioner :- Lallan Patel S/O Shri Shiv Ratan Patel [Objection Filed] Respondent :- State Of U.P.Through Its Prn.Secy.Food & Civil Supplies Counsel for Petitioner :- Piyush Chandra Agarwal,Rajesh Tiwari Counsel for Respondent :- C.S.C.,Anil Saran Hon'ble Dr. Devendra Kumar Arora,J.
Sri Piyush Chandra Agawal, learned Counsel for the petitioner is reported to be ill.
Case is adjourned.
List again.
Order Date :- 20.11.2015 Arvind