Allahabad High Court
Nasir Raza vs The State Of U.P. on 20 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 8596 of 2015 Applicant :- Nasir Raza Opposite Party :- The State Of U.P. Counsel for Applicant :- Sweta Pandey,Jai Narayan Pandey,Shiv Pal Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A prays for and is granted one week further time to file counter affidavit.
List thereafter.
Order Date :- 20.11.2015 A.