Nasir Raza vs The State Of U.P.

Citation : 2015 Latest Caselaw 4379 ALL
Judgement Date : 20 November, 2015

Allahabad High Court
Nasir Raza vs The State Of U.P. on 20 November, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 8596 of 2015
 

 
Applicant :- Nasir Raza
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Sweta Pandey,Jai Narayan Pandey,Shiv Pal Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A prays for and is granted one week further time to file counter affidavit.

List thereafter.

Order Date :- 20.11.2015 A.