Allahabad High Court
Sunil Dutt Sharma [Objection ... vs The State Of U.P. Thu. Principal ... on 19 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 8036 of 2009 Petitioner :- Sunil Dutt Sharma [Objection Filed] Respondent :- The State Of U.P. Thu. Principal Secretary To Govt. Counsel for Petitioner :- Shailendra Kumar Singh Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
Sri Shailendra Kumar Singh, learned Counsel for the petitioner is reported to be ill.
Case is adjourned.
List again.
Order Date :- 19.11.2015 Arvind