Allahabad High Court
Lavkush vs The State Of U.P on 19 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 6082 of 2015 Applicant :- Lavkush Opposite Party :- The State Of U.P Counsel for Applicant :- Anand Kumar,Shyam Ji Dixit Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, list in the next cause list.
Order Date :- 19.11.2015 A.