Allahabad High Court
Chandra Bhan Singh [Objection ... vs State Of U.P.Through Secretary ... on 19 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 5330 of 2006 Petitioner :- Chandra Bhan Singh [Objection Filed] Respondent :- State Of U.P.Through Secretary Secondary Education And 4 Ors Counsel for Petitioner :- Pankaj Bajpai,Krishna Kumar Singh,Manoj Kumar Pandey,Ramesh Singh Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
Sri Manoj Kumar Pandey, learned Counsel for the petitioner is reported to be ill.
Case is adjourned.
List again.
Order Date :- 19.11.2015 Arvind