Allahabad High Court
Smt. Paggo Thru Her Father Ambika ... vs Pawan Kumar And Ors. on 19 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- HABEAS CORPUS No. - 287 of 2015 Petitioner :- Smt. Paggo Thru Her Father Ambika Prasad Respondent :- Pawan Kumar And Ors. Counsel for Petitioner :- Sheikh Mohd.Ali Counsel for Respondent :- Govt.Advocate Hon'ble Bachchoo Lal,J.
Office report shows that the notice upon opposite party no. 1 has been personally served but no one is present on behalf of the opposite party no.1 inspite of the personal service .
List on 17.12.2015.
Learned A.G.A is directed to produce the detenue on the next date of listing.
Order Date :- 19.11.2015 A.