Wahajuddin vs State Of U P Thr.Prin.Secy.Minor ...

Citation : 2015 Latest Caselaw 4311 ALL
Judgement Date : 19 November, 2015

Allahabad High Court
Wahajuddin vs State Of U P Thr.Prin.Secy.Minor ... on 19 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5795 of 2009
 

 
Petitioner :- Wahajuddin
 
Respondent :- State Of U P Thr.Prin.Secy.Minor Irrigation And R E S Anuba
 
Counsel for Petitioner :- Vivek Raj Singh,Rajendra Pandey
 
Counsel for Respondent :- C.S.C.,Rajnish Kumar
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Rajendra Pandey, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 19.11.2015 Arvind