Allahabad High Court
Wahajuddin vs State Of U P Thr.Prin.Secy.Minor ... on 19 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 5795 of 2009 Petitioner :- Wahajuddin Respondent :- State Of U P Thr.Prin.Secy.Minor Irrigation And R E S Anuba Counsel for Petitioner :- Vivek Raj Singh,Rajendra Pandey Counsel for Respondent :- C.S.C.,Rajnish Kumar Hon'ble Dr. Devendra Kumar Arora,J.
Sri Rajendra Pandey, learned Counsel for the petitioner is reported to be ill.
Case is adjourned.
List again.
Order Date :- 19.11.2015 Arvind