Brij Mohan Yadav [Objection ... vs The State Of U.P. Thu. Principal ...

Citation : 2015 Latest Caselaw 4303 ALL
Judgement Date : 19 November, 2015

Allahabad High Court
Brij Mohan Yadav [Objection ... vs The State Of U.P. Thu. Principal ... on 19 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 8037 of 2009
 

 
Petitioner :- Brij Mohan Yadav [Objection Filed]
 
Respondent :- The State Of U.P. Thu. Principal Secretary To Govt.
 
Counsel for Petitioner :- Shailendra Kumar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Shailendra Kumar Singh, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 19.11.2015 Arvind