Ram Sunder Maurya vs State Of U.P. And Others

Citation : 2015 Latest Caselaw 4302 ALL
Judgement Date : 19 November, 2015

Allahabad High Court
Ram Sunder Maurya vs State Of U.P. And Others on 19 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 1251 of 1990
 

 
Petitioner :- Ram Sunder Maurya
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- H.L.Srivastava,Balkeshwar Srivastava,H.L.Srivastava,N.K. Pandey,Rakesh Kuamr Maurya
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Balkeshwar Srivastava, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 19.11.2015 Arvind