Allahabad High Court
Solar Press vs Presiding Officer Labour Court & ... on 19 November, 2015
Bench: Abhinava Upadhya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - C No. - 16106 of 2003 Petitioner :- Solar Press Respondent :- Presiding Officer Labour Court & Another Counsel for Petitioner :- Pankaj Bhatia Counsel for Respondent :- C.S.C.,L.M. Singh Hon'ble Abhinava Upadhya,J.
By an earlier order, a direction was issued for reconstruction of the record as the original record has gone for digitalization.
Put up on Monday i.e. 23.11.2015 to enable learned counsel for the petitioner to get the record reconstructed.
Order Date :- 19.11.2015 Lbm/-