Allahabad High Court
Sharda Shanker And Ors. vs State Of U.P. & Ors. on 19 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 5693 of 1993 Petitioner :- Sharda Shanker And Ors. Respondent :- State Of U.P. & Ors. Counsel for Petitioner :- O.P. Srivastava,Anil Kumar Mishra,Arvind Kumar Srivastava,Ashok Pandey,D.P.S.Chauhan,Harish Chandra,Suresh Chandra Srivastava Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
This is an application for listing.
Counsel for the petitioner states that the pleadings have already been exchanged and the case is ripe for hearing.
Accordingly, list this case for hearing within two month.
Application stands disposed of finally.
Order Date :- 19.11.2015 MH/-