Union Of India Thru. ... vs Ayodhya Prasad

Citation : 2015 Latest Caselaw 4274 ALL
Judgement Date : 19 November, 2015

Allahabad High Court
Union Of India Thru. ... vs Ayodhya Prasad on 19 November, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- U/S 378 CR.P.C. No. - 193 of 2015
 

 
Applicant :- Union Of India Thru. Superintendent (Preventive)
 
Opposite Party :- Ayodhya Prasad
 
Counsel for Applicant :- Ishan Baghel,Sajeet Kumar Singh
 

 
Hon'ble Bachchoo Lal,J.

Summon the lower court's record within four weeks.

List after receipt of the lower court's record.

Order Date :- 19.11.2015 A.