Allahabad High Court
Union Of India Thru. ... vs Ayodhya Prasad on 19 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- U/S 378 CR.P.C. No. - 193 of 2015 Applicant :- Union Of India Thru. Superintendent (Preventive) Opposite Party :- Ayodhya Prasad Counsel for Applicant :- Ishan Baghel,Sajeet Kumar Singh Hon'ble Bachchoo Lal,J.
Summon the lower court's record within four weeks.
List after receipt of the lower court's record.
Order Date :- 19.11.2015 A.