Allahabad High Court
Ex-Lac Sarvesh Kumar ... vs Union Of India Through Secretary ... on 18 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 2505 of 2006 Petitioner :- Ex-Lac Sarvesh Kumar Bajpai(Service No.742554 Trade Rad/Fit) Respondent :- Union Of India Through Secretary Ministry Of Defence & 3 Ors Counsel for Petitioner :- U S Sahai Counsel for Respondent :- Dipak Seth,Mahendra Kumar Misra,Savitra Vardhan Singh,Siddharth Dhaon Hon'ble Dr. Devendra Kumar Arora,J.
On the request of Sri U.S.Sahai, learned Counsel for the petitioner, case is adjourned.
List again.
Order Date :- 18.11.2015 Arvind