Allahabad High Court
Satish Kumar Dubey vs State Of U.P.Through Secy. ... on 18 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 3943 of 2010 Petitioner :- Satish Kumar Dubey Respondent :- State Of U.P.Through Secy. Secondary Edu Lucknow And Others Counsel for Petitioner :- R.B.S.Rathore,Ran Vijay Singh Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
On the request of Sri Ran Vijay Singh, who is not feeling well, the case is adjourned.
List again.
Order Date :- 18.11.2015 MH/-