Allahabad High Court
Sona Devi vs State Of U.P. on 18 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 10360 of 2015 Applicant :- Sona Devi Opposite Party :- State Of U.P. Counsel for Applicant :- Rajiu Raman Srivastava Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A prays for and is granted two weeks time to file counter affidavit.
Rejoinder affidavit may be filed within one week thereafter.
List thereafter.
Order Date :- 18.11.2015 A.