Allahabad High Court
Smt Nankai vs State Of U.P on 18 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 7688 of 2015 Applicant :- Smt Nankai Opposite Party :- State Of U.P Counsel for Applicant :- Onkar Nath Nishad,Naveen Kumar Pandey Counsel for Opposite Party :- Govt. Advocate,Anil Kumar Tiwari Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant,list in the next cause list.
Order Date :- 18.11.2015 A.