Allahabad High Court
Rajesh Kumar vs State Of U.P.Thr.Its Secy P W D And 4 ... on 18 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 4600 of 2008 Petitioner :- Rajesh Kumar Respondent :- State Of U.P.Thr.Its Secy P W D And 4 Ors Counsel for Petitioner :- Neeraj Churasia,S.V.Singh,Shashi Prakash Singh Counsel for Respondent :- C.S.C Hon'ble Dr. Devendra Kumar Arora,J.
Sri S.V.Singh, learned Counsel for the petitioner is reported to be ill.
Case is adjourned.
List again.
Order Date :- 18.11.2015 Arvind