Allahabad High Court
Lucky Tiwari @ Utkarsh Tiwari ( ... vs The State Of U.P. on 18 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 10348 of 2015 Applicant :- Lucky Tiwari @ Utkarsh Tiwari ( Third Bail ) Opposite Party :- The State Of U.P. Counsel for Applicant :- Hari Bux Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Sri Mohd. Yasin, Advocate has filed vakalatnama on behalf of the complainant be taken on record.
This is third bail application.
List with previous papers before the appropriate bench at an early date.
Order Date :- 18.11.2015 A.