Allahabad High Court
Dal Chandra And Another vs D.D.C., Agra And Anr on 18 November, 2015
Bench: Abhinava Upadhya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - B No. - 25186 of 1998 Petitioner :- Dal Chandra And Another Respondent :- D.D.C., Agra And Anr Counsel for Petitioner :- R.K.Pandey Counsel for Respondent :- SC Hon'ble Abhinava Upadhya,J.
Learned counsel for the petitioners prays for and is allowed one week's time to take fresh steps for issuance of notice in pursuance to the order of this Court dated 12.08.2015.
List this case after service of notice.
Order Date :- 18.11.2015 Lbm/-