Allahabad High Court
Prahladi vs State Of U.P. on 18 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 8413 of 2015 Applicant :- Prahladi Opposite Party :- State Of U.P. Counsel for Applicant :- Ram Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant,list in the next cause list.
Order Date :- 18.11.2015 A.