Allahabad High Court
Ramesh Chandra Yadav And 52 Ors. vs State Of U.P.Through Through Its ... on 18 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 1238 of 2004 Petitioner :- Ramesh Chandra Yadav And 52 Ors. Respondent :- State Of U.P.Through Through Its Pirn Secy Sinchai Counsel for Petitioner :- L.K.Pathak,Dr.L.P.Misra Counsel for Respondent :- C.S.C.,Dr Ashok Nigam,Neerav Chitravanshi,Rewati Raman Ojha Hon'ble Dr. Devendra Kumar Arora,J.
On the request of Dr. L.P.Misra, learned Counsel for the petitioner, case is adjourned.
List again.
Interim order,if any, shall continue till the next date of listing.
Order Date :- 18.11.2015 Arvind