Allahabad High Court
Rajendra Kumar Saroj And 4 Others vs State Of U.P. And 3 Others on 17 November, 2015
Bench: Bala Krishna Narayana, Naheed Ara Moonis
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- CRIMINAL MISC. WRIT PETITION No. - 14034 of 2014 Petitioner :- Rajendra Kumar Saroj And 4 Others Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- C.J. Yadav,Sheo Ram Singh Counsel for Respondent :- Govt. Advocate,Rajesh Kumar Bind Hon'ble Bala Krishna Narayana,J.
Hon'ble Naheed Ara Moonis,J.
Respondents are granted two weeks time to file counter affidavit. Learned A.G.A. shall also disclose in his counter affidavit the current status of the investigation.
List this case on 7.12.2015.
Order Date :- 17.11.2015 OP