Allahabad High Court
Raj Rani W/O Late Shiv Raj Singh And ... vs State Of U.P.Thorugh Its ... on 17 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 7058 of 2004 Petitioner :- Raj Rani W/O Late Shiv Raj Singh And Others Respondent :- State Of U.P.Thorugh Its Secy.Education And Ors. Counsel for Petitioner :- Vijay Kumar Bajpai,Meenakshi Singh,R.C.Dwivedi,Shashank Shekhar Parihar,Shyam Mohan,Vijay Kumar Bajpai Counsel for Respondent :- C.S.C.,Jyotinjay Verma Hon'ble Dr. Devendra Kumar Arora,J.
It has been informed that arguing Counsel is out of station and the matter may adjourned.
Accordingly, the matter is adjourned. List again.
Order Date :- 17.11.2015 MH/-