Allahabad High Court
Sagheer Saeed Khan vs State Of U.P. Thru Secy. And 2 ... on 17 November, 2015
Bench: Bala Krishna Narayana, Naheed Ara Moonis
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- CRIMINAL MISC. WRIT PETITION No. - 16816 of 2014 Petitioner :- Sagheer Saeed Khan Respondent :- State Of U.P. Thru Secy. And 2 Others Counsel for Petitioner :- Radhey Shyam Yadav,I.S. Singh Counsel for Respondent :- Govt.Advocate Hon'ble Bala Krishna Narayana,J.
Hon'ble Naheed Ara Moonis,J.
The case is passed over on the illness-slip of Sri I.S. Singh, learned counsel for the petitioner.
List in the next cause list.
Order Date :- 17.11.2015 OP