Allahabad High Court
Vigyan Visharad Sirothia vs State Of U.P. And 2 Others on 17 November, 2015
Bench: Bala Krishna Narayana, Naheed Ara Moonis
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- CRIMINAL MISC. WRIT PETITION No. - 1264 of 2014 Petitioner :- Vigyan Visharad Sirothia Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- U.K. Saxena Counsel for Respondent :- Govt. Advocate Hon'ble Bala Krishna Narayana,J.
Hon'ble Naheed Ara Moonis,J.
The case is passed over on the illness-slip of Sri U.K. Saxena, learned counsel for the petitioner.
List in the next cause list.
Order Date :- 17.11.2015 OP