Allahabad High Court
Kashi Ram (Second Bail) vs The State Of U.P on 17 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 613 of 2015 Applicant :- Kashi Ram (Second Bail) Opposite Party :- The State Of U.P Counsel for Applicant :- Mohd. Sartaj Ahmad,Ram Chandra Dwivedi Counsel for Opposite Party :- Govt. Advocate,S.N. Jaiswal Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, list after two weeks.
Order Date :- 17.11.2015 A.