Kashi Ram (Second Bail) vs The State Of U.P

Citation : 2015 Latest Caselaw 4143 ALL
Judgement Date : 17 November, 2015

Allahabad High Court
Kashi Ram (Second Bail) vs The State Of U.P on 17 November, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 613 of 2015
 

 
Applicant :- Kashi Ram (Second Bail)
 
Opposite Party :- The State Of U.P
 
Counsel for Applicant :- Mohd. Sartaj Ahmad,Ram Chandra Dwivedi
 
Counsel for Opposite Party :- Govt. Advocate,S.N. Jaiswal
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the applicant, list after two weeks.

Order Date :- 17.11.2015 A.