Allahabad High Court
Pradeep Kumar Dubey vs State Of U.P.Though Its Secy. ... on 17 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 2821 of 2004 Petitioner :- Pradeep Kumar Dubey Respondent :- State Of U.P.Though Its Secy. Secondary Education Govt.Of Counsel for Petitioner :- Ajai Pratap Singh Counsel for Respondent :- C.S.C Hon'ble Dr. Devendra Kumar Arora,J.
This is an application for recall of order dated 26.8.2015 passed by Hon'ble Sudhir Kumar Saxena,J.
Accordingly, list this case before Hon'ble Sudhir kumar Saxena,J. at an early date.
Order Date :- 17.11.2015 MH/-