Allahabad High Court
Surgriv vs State Of U.P. on 17 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 2143 of 2015 Applicant :- Surgriv Opposite Party :- State Of U.P. Counsel for Applicant :- Ratna Pandey,Alok Srivastava,Saurabh Srivastava Counsel for Opposite Party :- Govt.Advocate Hon'ble Bachchoo Lal,J.
Learned counsel for the applicant prays for and is granted one week further time to file rejoinder affidavit.
List thereafter.
Order Date :- 17.11.2015 A.