Allahabad High Court
Akhilesh Kumar Yadav vs State Of U.P. on 17 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 3390 of 2015 Applicant :- Akhilesh Kumar Yadav Opposite Party :- State Of U.P. Counsel for Applicant :- Saurabh Srivastava,Jai Karan Sahu Counsel for Opposite Party :- Govt.Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, list after two weeks.
Order Date :- 17.11.2015 A.