Allahabad High Court
Dharmendra Bahadur Singh S/O Late ... vs State Of U.P.Through ... on 17 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 4502 of 2009 Petitioner :- Dharmendra Bahadur Singh S/O Late Kunwar Bahadur Singh Respondent :- State Of U.P.Through Prn.Secy.Home Guards And Others Counsel for Petitioner :- Jai Pratap Singh Counsel for Respondent :- C.S.C.,Ashok Kumar "Balediha" Hon'ble Dr. Devendra Kumar Arora,J.
It has been informed by Sri J.P.singh that rejoinder affidavit alongwith application has been filed in the registry which will come up for orders on 19.12.2015 As the rejoinder affidavit is not on record, the case is adjourned.
Order Date :- 17.11.2015 MH/-