Allahabad High Court
Ram Avtar Prasad And 5 Others vs State Of U.P. And Another on 17 November, 2015
Bench: Om Prakash-Vii
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 49 Case :- CRIMINAL REVISION No. - 4098 of 2015 Revisionist :- Ram Avtar Prasad And 5 Others Opposite Party :- State Of U.P. And Another Counsel for Revisionist :- Pankaj Kumar Asthana,A.K. Singh Solanki Counsel for Opposite Party :- G.A. Hon'ble Om Prakash-VII,J.
Heard learned counsel for the parties.
Judgment reserved.
Order Date :- 17.11.2015 Ishan