Allahabad High Court
Suneel Kumar vs State Of U.P. And 2 Others on 17 November, 2015
Bench: Bala Krishna Narayana, Naheed Ara Moonis
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- CRIMINAL MISC. WRIT PETITION No. - 10394 of 2015 Petitioner :- Suneel Kumar Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- S. Niranjan,Sri Dharampal Singh Counsel for Respondent :- Govt. Advocate,Bishram Tiwari Hon'ble Bala Krishna Narayana,J.
Hon'ble Naheed Ara Moonis,J.
The case is passed over on the illness-slip of Sri Dharampal Singh, learned counsel for the petitioner.
List on 30.11.2015.
Order Date :- 17.11.2015 OP