Nitin @ Ankit Srivastava (Second ... vs State Of U.P.

Citation : 2015 Latest Caselaw 4124 ALL
Judgement Date : 17 November, 2015

Allahabad High Court
Nitin @ Ankit Srivastava (Second ... vs State Of U.P. on 17 November, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 7215 of 2014
 

 
Applicant :- Nitin @ Ankit Srivastava (Second Bail)
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Manish Kumar Agnihotri
 
Counsel for Opposite Party :- Govt.Advocate,V.S. Tripathi
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the complainant, list on 3.12.2015.

Order Date :- 17.11.2015 A.