Allahabad High Court
Shabbir Khan vs State Of U.P. on 17 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9169 of 2015 Applicant :- Shabbir Khan Opposite Party :- State Of U.P. Counsel for Applicant :- Amrendra Singh Counsel for Opposite Party :- Govt.Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A prays for and is granted two weeks further time to file counter affidavit.
List thereafter.
Order Date :- 17.11.2015 A.