Allahabad High Court
Ram Milan vs State Of U.P. on 17 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 8727 of 2015 Applicant :- Ram Milan Opposite Party :- State Of U.P. Counsel for Applicant :- Indra Mani Pandey,Ravindra Shukla Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A has filed counter affidavit in connected Criminal Misc. Bail Application No. 9599 of 2014 be taken on record.
Learned counsel for the applicant prays for and is granted two weeks time to file rejoinder affidavit.
List thereafter.
Order Date :- 17.11.2015 A.