Allahabad High Court
Ishwar And Another vs Addl. Commissioner, Basti Region ... on 17 November, 2015
Bench: Abhinava Upadhya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - C No. - 62656 of 2015 Petitioner :- Ishwar And Another Respondent :- Addl. Commissioner, Basti Region And 7 Others Counsel for Petitioner :- Rakesh Pande,Sami Ullah Khan Counsel for Respondent :- C.S.C.,Dharam Deo Chauhan,Sachchidanand Srivastava Hon'ble Abhinava Upadhya,J.
As prayed, put up on 23.11.2015 as fresh.
Sri Suresh Chandra Verma, Advocate has filed his Vakalatnama on behalf of the respondent no.2 today. Let the same be taken on record.
Office is required to print the name of Sri Suresh Chandra Verma as counsel for the respondent when the matter is listed next.
Order Date :- 17.11.2015 Lbm/-