Allahabad High Court
Mohd. Zuber Khan And 5 Ros. vs State Of U.P. Thorugh Its Prin. ... on 17 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 5907 of 2003 Petitioner :- Mohd. Zuber Khan And 5 Ros. Respondent :- State Of U.P. Thorugh Its Prin. Secy. Sahkarita Anubhag Counsel for Petitioner :- Ghaus Beg,Kaushal Mani Tripathi,R.P. Pandey Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
List in the week commencing 7th December, 2015 alongwith office report regarding service.
Order Date :- 17.11.2015 MH/-