Allahabad High Court
Bhagauti Prasad Gautam vs State Of U.P. on 17 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 7331 of 2014 Applicant :- Bhagauti Prasad Gautam Opposite Party :- State Of U.P. Counsel for Applicant :- Ran Vijai Singh,Vinay Kr. Tripathi Counsel for Opposite Party :- Govt.Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, list in the next cause list.
Order Date :- 17.11.2015 A.