Allahabad High Court
Phool Chand vs Remote Sensing Application ... on 17 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 5178 of 2000 Petitioner :- Phool Chand Respondent :- Remote Sensing Application Centre U.P.Lucknow Th.Director Counsel for Petitioner :- O.P.Srivastava,V.K.Dubey Counsel for Respondent :- Akhilesh Kalra,Deepak Seth Hon'ble Dr. Devendra Kumar Arora,J.
On the request of Sri V.K.Dubey, learned Counsel for the petitioner, case is adjourned.
List again.
Order Date :- 17.11.2015 Arvind