Allahabad High Court
Hamzah Haris Throu His Father Shri ... vs Yaman Haris And Ors. on 17 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- HABEAS CORPUS No. - 239 of 2015 Petitioner :- Hamzah Haris Throu His Father Shri Haris Bin Khalid Respondent :- Yaman Haris And Ors. Counsel for Petitioner :- A.K.Jauhari Counsel for Respondent :- Govt.Advocate,Sushil Kumar Singh Hon'ble Bachchoo Lal,J.
Sri A.K. Jauhari, learned counsel for the petitioner has sent illness slip while learned counsel for the complainant as well as learned A.G.A are present.
The case is passed over for the day.
List in the next cause list.
Order Date :- 17.11.2015 A.