Allahabad High Court
Indra Pal vs State Of U.P.Through ... on 16 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 152 of 2003 Petitioner :- Indra Pal Respondent :- State Of U.P.Through Secy.Education And 2 Ors. Counsel for Petitioner :- R.K.Sharma,Anuj Kudesia Counsel for Respondent :- C.S.C.,R.K.Katiyar,Rajesh Katiyar Hon'ble Dr. Devendra Kumar Arora,J.
Name of Sri Shobit Mohan Shukla, learned Counsel for the B.S.A., Sitapur has not been shown in the cause list.
When the case is next listed, name of Sri Shohit Mohan Shukla shall be shown in the cause list as counsel for the respondent.
List the next cause list.
Order Date :- 16.11.2015 Arvind