Allahabad High Court
Devendra Kumar Singh & Others vs State Of U.P. & Others on 16 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 5210 of 1996 Petitioner :- Devendra Kumar Singh & Others Respondent :- State Of U.P. & Others Counsel for Petitioner :- Y.S. Lohit,Ajay Pratap Singh,S.S.L. Srivastava Counsel for Respondent :- C.S.C.,Upendra Singh Hon'ble Dr. Devendra Kumar Arora,J.
On the request of learned Additional Chief Additional Counsel, put up tomorrow i.e. 17.11.2015.
Order Date :- 16.11.2015 Arvind