Allahabad High Court
Suhel vs State Of U.P. on 16 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 252 of 2014 Applicant :- Suhel Opposite Party :- State Of U.P. Counsel for Applicant :- Sudhir Kumar,Anil Kumar Awasthi Counsel for Opposite Party :- Govt.Advocate,Irfan Khan Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, list after two weeks.
In the meantime learned counsel for the applicant may file rejoinder affidavit, if any.
Order Date :- 16.11.2015 A.