Allahabad High Court
Rajendra Kumar vs State Of U.P. on 16 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 4783 of 1996 Petitioner :- Rajendra Kumar Respondent :- State Of U.P. Counsel for Petitioner :-Manjive Shukla Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
Sri Manjive Shukla is reported to be ill.
The case is adjourned.
List again.
Order Date :- 16.11.2015 MH/-