Allahabad High Court
Irshad (Second Bail) vs The State Of U.P on 16 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 581 of 2014 Applicant :- Irshad (Second Bail) Opposite Party :- The State Of U.P Counsel for Applicant :- Shishir Pradhan,A.K.Awasthi Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A. prays for and is granted one week time to file recovery memo of piece of brick used in commission of the murder of the deceased.
List on 30.11.2015.
Order Date :- 16.11.2015 A.